Economic Laws Practice takes pride announcing the inclusion of 7 new equity stakeholders to the ELP platform.
They include Darshan Bora (Bangalore), Dinesh Pednekar (Mumbai), Gopal Mundhra (Mumbai), Adarsh Somani (Mumbai), Vivek Baj (Pune) , Jignesh Ghelani (Mumbai) and Mitesh Jain (Mumbai).
Additionally, Chirag Shetty and Mohammed Asif Mansoory have been promoted to Partners.
A detailed list of firm-wide promotions is available in the attachments.
“For over two decades, ELP has thrived on the principles of meritocracy and respect, providing our young lawyers with the opportunities needed to grow professionally within a supportive environment. These promotions reflect our organization’s commitment to excellence as also our strong belief in the ‘custodian ownership model’ where the firm is nurtured today for the future stakeholders.
Senior colleagues across practice areas continue to harness talent, mentoring the younger generation to become not just competent lawyers, but knowledge and market leaders.
We congratulate our colleagues who have been promoted. We take immense pride in their achievements and look forward to their continued contributions and success at ELP.
Suhail Nathani, Managing Partner, Economic Laws Practice
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